Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 109] [Entire Act] Union of India - Subsection Section 109(i) in The Code of Civil Procedure, 1908 (i)that the case involves a substantial question of law of general importance; and
