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Rajasthan High Court - Jaipur

M/S Ranbaxy Laboratories Ltd vs State Licensing Authority &Ors; on 17 February, 2017

Author: M.N. Bhandari

Bench: M.N. Bhandari

    HIGH COURT OF JUDICATURE FOR RAJASTHAN BENCH AT
                         JAIPUR

                S.B.Civil Writ Petition No. 1372 / 2008

M/S Ranbaxy Laboratories Ltd., A company registered under the

Companies Act 1956 having its Registered Office at - Sahibzada Ropar

(Punjab) Having its Head office at - Plot No 90, Sector 32, Gurgaon,

Haryana


                                                            ----Petitioner

                                  Versus

1. State Licensing Authority Through Assistant Drugs Controller, Food

and Drug Controlling Administration, Jaipur, Rajasthan.


2. State Licensing Authority, Through The Controlling authority and

Drug Controller, Jaipur, Rajasthan.


3. Union of India, Through Drug Controller General of India, Ministry of

Health and Family Welfare, Government of India, Nirman Bhavan, New

Delhi.


                                                          ----Respondents

_____________________________________________________ For Petitioner(s) : None is present For Respondent - UOI : Mr.RD Rastogi, ASG with Mrs.Garima Jodhawat Mr.Chandra Shekhar _____________________________________________________ HON'BLE MR. JUSTICE M.N. BHANDARI Order 17/02/2017 None appears on behalf of the petitioner to pursue this writ petition, hence, it is dismissed for non-prosecution.

(M.N. BHANDARI)J. Preeti, PA/43