Rajasthan High Court - Jaipur
M/S Ranbaxy Laboratories Ltd vs State Licensing Authority &Ors; on 17 February, 2017
Author: M.N. Bhandari
Bench: M.N. Bhandari
HIGH COURT OF JUDICATURE FOR RAJASTHAN BENCH AT
JAIPUR
S.B.Civil Writ Petition No. 1372 / 2008
M/S Ranbaxy Laboratories Ltd., A company registered under the
Companies Act 1956 having its Registered Office at - Sahibzada Ropar
(Punjab) Having its Head office at - Plot No 90, Sector 32, Gurgaon,
Haryana
----Petitioner
Versus
1. State Licensing Authority Through Assistant Drugs Controller, Food
and Drug Controlling Administration, Jaipur, Rajasthan.
2. State Licensing Authority, Through The Controlling authority and
Drug Controller, Jaipur, Rajasthan.
3. Union of India, Through Drug Controller General of India, Ministry of
Health and Family Welfare, Government of India, Nirman Bhavan, New
Delhi.
----Respondents
_____________________________________________________ For Petitioner(s) : None is present For Respondent - UOI : Mr.RD Rastogi, ASG with Mrs.Garima Jodhawat Mr.Chandra Shekhar _____________________________________________________ HON'BLE MR. JUSTICE M.N. BHANDARI Order 17/02/2017 None appears on behalf of the petitioner to pursue this writ petition, hence, it is dismissed for non-prosecution.
(M.N. BHANDARI)J. Preeti, PA/43