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[Cites 0, Cited by 0] [Section 19(3)] [Section 19] [Entire Act]

State of Himachal Pradesh - Subsection

Section 19(3)(vi) in Himachal Pradesh Universities of Agriculture, Horticulture and Forestry Act, 1986

(vi)to make recommendations to the Board on all proposals involving expenditure for which no provision has been made in the budget or which involves expenditure in excess of the amount provided in the budget.