Section 7(9)(vii) in The Foreign Exchange Management (Foreign Currency Accounts By A Person Resident In India) Regulations, 2000

[Cites 0, Cited by 0] [Section 7(9)] [Section 7] [Entire Act]

(vii)The FCA so opened shall be closed immediately or within 30 days from the date of disinvestment from JV/ WOS or cessation thereof.

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