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Calcutta High Court (Appellete Side)

Shiba Brata Roy vs State Of West Bengal & Ors on 8 December, 2011

Author: Ashim Kumar Banerjee

Bench: Ashim Kumar Banerjee

1 9 08.12.11 W.P.S.T. 239 of 2011 akb Shiba Brata Roy

-Versus-

State of West Bengal & Ors.

For last couple of weeks the matter is being called on regularly. In none of those occasions the petitioner is represented.

The petition is dismissed for default without, however, any order as to costs.

Urgent xerox certified copy of the order, if applied for, be supplied to the parties on priority basis.

( Banerjee, J.) ( Shukla Kabir (Sinha), J.)