Punjab-Haryana High Court
Bhajan Singh (Since Deceased) vs Bhajan Kaur on 21 May, 2014
Author: Rajive Bhalla
Bench: Rajive Bhalla
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH.
Regular Second Appeal No.1250 of 1990
Date of Decision: 21.5.2014
Bhajan Singh (since deceased) ..Appellant
versus
Bhajan Kaur ..Respondents
CORAM: HON'BLE MR. JUSTICE RAJIVE BHALLA
Present: None.
RAJIVE BHALLA, J. (ORAL)
Case has been called out twice. No one has put in appearance on behalf of the appellant. As no one had put in appearance on 24.4.2014, the registry was directed to inform counsel for the parties. However, neither the counsel is present.
Dismissed for non-prosecution, with liberty to seek revival.
21.5.2014 ( RAJIVE BHALLA )
VK JUDGE
Varinder Kumar
2014.05.23 16:52
I attest to the accuracy and
integrity of this document
High Court Chandigarh