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Punjab-Haryana High Court

Bhajan Singh (Since Deceased) vs Bhajan Kaur on 21 May, 2014

Author: Rajive Bhalla

Bench: Rajive Bhalla

            IN THE HIGH                COURT   OF    PUNJAB    AND    HARYANA AT
            CHANDIGARH.


                                        Regular Second Appeal No.1250 of 1990
                                        Date of Decision: 21.5.2014


            Bhajan Singh (since deceased)               ..Appellant

            versus

            Bhajan Kaur                                 ..Respondents


            CORAM:             HON'BLE MR. JUSTICE RAJIVE BHALLA


            Present:           None.


            RAJIVE BHALLA, J. (ORAL)

Case has been called out twice. No one has put in appearance on behalf of the appellant. As no one had put in appearance on 24.4.2014, the registry was directed to inform counsel for the parties. However, neither the counsel is present.

Dismissed for non-prosecution, with liberty to seek revival.




            21.5.2014                               ( RAJIVE BHALLA )
            VK                                             JUDGE




Varinder Kumar
2014.05.23 16:52
I attest to the accuracy and
integrity of this document
High Court Chandigarh