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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Andhra Pradesh - Subsection

Section 4(b) in Andhra Pradesh Law Courses (Regulation of Admissions into 3 year and 5 year LL.B/B.L. Courses through Common Entrance test) Rules, 2003

(b)5 year Law Course: Candidates seeking admission is to 5 year Law Course should have passed two year intermediate examination (10 + 2 pattern) with 40% of marks on the aggregate or any other examination recognised equivalent thereto by the university concerned or the Board of Intermediate Education, (there is a relaxation of 5% of marks in the case of S.Cs. and S.Ts. 30.5% or more shall be rounded off and treated as 40%). The candidates passing their qualifying examination in the supplementary examination of the current academic year for which the Entrance Test is conducted are not eligible for admission. However, the candidates who pass in the 'instant' Examination are eligible.