Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Rajasthan - Section

Section 23 in The Rajasthan Municipal Service Rules, 1963

23. Selection by the Appointing Authority.

- Subject to the provisions of Rule 8 the Appointing Authority shall select the candidates who stand highest in order of merit in list prepared by the Commission under Rule 21 provided it is satisfied, after such enquiry as may be considered necessary that such candidates are suitable in all other respects for appointment to the post or posts concerned.