Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Bihar - Subsection

Section 16(k) in Bihar Regional Development Authority Act, 1974

(k)proposals for irrigation, water-supply and hydro-electric works, flood control and prevention of pollution of river and other sources of water supply;