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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Madhya Pradesh - Subsection

Section 2(b) in The M.P. Panchayat Contract Service (Indian System of Medicine Unani and Homeopathy) Rules, 1999

(b)"Employee Under Contract" means a person appointed by a Zila Panchayat under contract and includes a person appointed as part time employees;