Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 20] [Entire Act] State of Rajasthan - Subsection Section 20(3) in The Rajasthan Subordinate Accounts Service Rules, 1963 (3)[ Deleted.] [Deleted by No. F. 7(5)DOP/A-II/83, 21-7-1988.]
