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[Cites 0, Cited by 0] [Section 326(1)] [Section 326] [Entire Act]

Union of India - Subsection

Section 326(1)(b) in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964

(b)On being marked "RUN", but not to be recorded until final discharge from ship's books unless the sailor is in desertion on 31st December of the year in which he is marked "RUN".