Bombay High Court
Shivani Dilipkumar Khanderay vs The State Of Maharashtra Through ... on 13 August, 2024
Author: Mangesh S. Patil
Bench: Mangesh S. Patil
1
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BENCH AT AURANGABAD
927 WRIT PETITION NO. 8558 OF 2024
SHIVANI DILIPKUMAR KHANDERAY
VERSUS
THE STATE OF MAHARASHTRA THROUGH
DIRECTOR OF MEDICAL ADMN. AND ANOTHER
...
Advocate for petitioner : Mr. O.B. Boinwad
AGP for the respondent - State : Mr. S.P. Joshi
...
CORAM : MANGESH S. PATIL &
SHAILESH P. BRAHME, JJ.
DATE : 13 AUGUST 2024 PC :
Petitioner is challenging the order of invalidation.
2. Issue notice for final disposal returnable on 23-08-2024, in student's category.
3. AGP waives service for both the respondents.
[ SHAILESH P. BRAHME ] [ MANGESH S. PATIL ]
JUDGE JUDGE
arp/