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Bombay High Court

Shivani Dilipkumar Khanderay vs The State Of Maharashtra Through ... on 13 August, 2024

Author: Mangesh S. Patil

Bench: Mangesh S. Patil

                                  1


          IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                      BENCH AT AURANGABAD

                 927 WRIT PETITION NO. 8558 OF 2024

                  SHIVANI DILIPKUMAR KHANDERAY
                              VERSUS
               THE STATE OF MAHARASHTRA THROUGH
             DIRECTOR OF MEDICAL ADMN. AND ANOTHER

                                     ...
                Advocate for petitioner : Mr. O.B. Boinwad
              AGP for the respondent - State : Mr. S.P. Joshi
                                     ...

                          CORAM        : MANGESH S. PATIL &
                                         SHAILESH P. BRAHME, JJ.
                          DATE         : 13 AUGUST 2024

PC :

Petitioner is challenging the order of invalidation.

2. Issue notice for final disposal returnable on 23-08-2024, in student's category.

3. AGP waives service for both the respondents.




     [ SHAILESH P. BRAHME ]                     [ MANGESH S. PATIL ]
            JUDGE                                     JUDGE

arp/