Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 22] [Entire Act] Union of India - Subsection Section 22(b) in The Securities And Exchange Board Of India (Amendment) Act, 2002 (b)in the proviso, for the words" said Presiding Officers", the words" Presiding Officer and other Members of a Securities Appellate Tribunal" shall be substituted.
