Delhi High Court - Orders
Emergy Enviro Pvt Ltd- Sine Iit Bombay ... vs Council For Scientific And Industrial ... on 3 April, 2024
Author: Subramonium Prasad
Bench: Subramonium Prasad
$~38
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 13244/2022
EMERGY ENVIRO PVT LTD- SINE IIT BOMBAY COMPANY
..... Petitioner
Through: Mr. Raghav Alok, Ms. Vasudha
Trivedi, Mr. Kumar Sanu and Mr.
Yash Gupta, Advocates.
versus
COUNCIL FOR SCIENTIFIC AND INDUSTRIAL RESEARCH &
ORS. ..... Respondents
Through: Mr. Jayesh Kunni Krishnan,
Advocate with Mr. Malay Swapnil,
Advocate.
CORAM:
HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD
ORDER
% 03.04.2024
List on 10.07.2024.
SUBRAMONIUM PRASAD, J
APRIL 3, 2024
hsk
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