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[Cites 0, Cited by 0] [Section 210(5)] [Section 210] [Entire Act]

State of Bihar - Subsection

Section 210(5)(d) in Bihar Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2005

(d)Explosion of receiver or vessel used for storage, at a pressure greater than atmospheric pressure, of any gas or gases or any means or solid used as building material;