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[Cites 0, Cited by 1] [Section 6(7)] [Section 6] [Entire Act]

Union of India - Subsection

Section 6(7)(a) in The Sales Promotion Employees (Conditions Of Service) Act, 1976

(a)in the application of any Act referred to in any of the said sub-sections to sales promotion employees, the wages of a sales promotion employee for the purposes of such Act, shall be deemed to be his wages as computed in accordance with the provisions of this Act;