Section 20 in The Indian Institutes of Information Technology Act, 2014
20. Building and Works Committee.
- The Building and Works Committee of each Institute shall consist of the following persons, namely:-(a)the Director, ex officio, who shall be the Chairperson of the Committee;(b)one person nominated by Indian Institute of Technology located in the State in which the Institute is situated;(c)one person nominated by the Board from amongst its members;(d)Dean, Planning and Development;(e)a civil engineer not below the rank of superintending engineer in the Government or Government Agency nominated by the Board;(f)an electrical engineer not below the rank of superintending engineer in the Government or Government Agency nominated by the Board;(g)the officer incharge of Estate of the Institute ex officio Secretary.
