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[Cites 0, Cited by 0] [Section 24(5)] [Section 24] [Entire Act]

State of Bihar - Subsection

Section 24(5)(f) in The Bihar Maintenance & Welfare of Parents & Senior Citizens Rules, 2012

(f)Review the functions of tribunals set up in the district under the Maintenance and Welfare of Parents and Senior Citizens Act, 2007;