Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Maharashtra - Section

Section 1 in Hyderabad (Abolition of Cash Grants) Compensation Bond Rules, 1962

1. Short title.

- These Rules may be called the Hyderabad (Abolition of Cash Grants) Compensation Bond Rules, 1962.