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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Tamilnadu - Subsection

Section 9(4) in Tamil Nadu Goldsmiths Social Security And Welfare Scheme, 2006

(4)Every registered manual worker whose name has been registered under this clause will be issued with an identity card in Form-II free of cost by the [Labour Officer (Social Security Scheme) of the respective district] [Substituted for 'Board or district or local office' by G.O. Ms. No. 122, dated 24.10.2008, published dated 31.10.2008.].