Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Delhi High Court - Orders

Sanvik Engineers India Pvt Ltd vs Devyani International Ltd on 6 May, 2024

Author: Anup Jairam Bhambhani

Bench: Anup Jairam Bhambhani

                                    $~1
                                    *           IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +           ARB.P. 235/2024
                                                SANVIK ENGINEERS INDIA PVT LTD                                                       ..... Petitioner
                                                                                      Through:

                                                                                      versus

                                                DEVYANI INTERNATIONAL LTD                                                          ..... Respondent
                                                                                      Through:                Mr. Satish Rai and Mr. Abhay Gupta,
                                                                                                              Advocates.

                                                CORAM:
                                                HON'BLE MR. JUSTICE ANUP JAIRAM BHAMBHANI
                                                                                      ORDER

% 06.05.2024 The Hon'ble Judge is on leave today. Re-notify on 09th July 2024.

BY ORDER (COURT MASTER) MAY 6, 2024/ak This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 08/05/2024 at 00:47:44