Delhi High Court - Orders
Sanvik Engineers India Pvt Ltd vs Devyani International Ltd on 6 May, 2024
Author: Anup Jairam Bhambhani
Bench: Anup Jairam Bhambhani
$~1
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ ARB.P. 235/2024
SANVIK ENGINEERS INDIA PVT LTD ..... Petitioner
Through:
versus
DEVYANI INTERNATIONAL LTD ..... Respondent
Through: Mr. Satish Rai and Mr. Abhay Gupta,
Advocates.
CORAM:
HON'BLE MR. JUSTICE ANUP JAIRAM BHAMBHANI
ORDER
% 06.05.2024 The Hon'ble Judge is on leave today. Re-notify on 09th July 2024.
BY ORDER (COURT MASTER) MAY 6, 2024/ak This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 08/05/2024 at 00:47:44