Delhi High Court - Orders
Bharat Heavy Electricals Limited vs Driplex Water Engineering Pvt Limited on 29 November, 2023
Author: Dinesh Kumar Sharma
Bench: Dinesh Kumar Sharma
$~20 to 23
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P. (COMM) 364/2020, & LA. 2200/2020, IA. 2201/2020
BHARAT HEAVY ELECTRICALS LIMITED ..... Petitioner
versus
DRIPLEX WATER ENGINEERING PVT LIMITED ..... Respondent
21
+ O.M.P. (COMM) 368/2020, & I.A. 2256/2020, I.A. 2257/2020
M/S BHARAT HEAVY ELECTICALS LIMITED ..... Petitioner
versus
M/S DRIPLEX WATER ENGINEERING PVT LIMITED
..... Respondent
22
+ OMP (ENF.) (COMM.) 100/2021, & EX.APPL.(OS) 672/2021
M/S DRIPLEX WATER ENGINEERING PRIVATE LIMITED
..... Decree Holder
versus
M/S BHARAT HEAVY ELECTRICALS LIMITED
..... Judgement Debtor
23
+ OMP (ENF.) (COMM.) 101/2021, & EX.APPL.(OS) 674/2021
M/S DRIPLEX WATER ENGINEERING PRIVATE LIMITED
..... Decree Holder
versus
M/S BHARAT HEAVY ELECTRICALS LIMITED
..... Judgement Debtor
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 05/12/2023 at 21:00:59
Present: Ms.Mani Gupta, Mr.Aman Chaudhary and Ms.Vishkha Saluja,
advts. for BHEL.
CORAM:
HON'BLE MR. JUSTICE DINESH KUMAR SHARMA
ORDER
% 29.11.2023 Learned counsel for the M/S Bharat Heavy Electricals Limited (BHEL) submits that since the matter have substantially been heard by Hon'ble Ms.Justice Jyoti Singh, he will move an appropriate application before the Hon'ble Judge Incharge for transfer of these matters.
At request, list on 11.01.2024.
DINESH KUMAR SHARMA, J NOVEMBER 29, 2023 rb This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 05/12/2023 at 21:00:59