Jammu & Kashmir High Court - Srinagar Bench
Robkar vs Prof. Abdul Gani Bhat on 15 February, 2021
Bench: Ali Mohammad Magrey, Vinod Chatterji Koul
Serial No. 201
After Notice List
HIGH COURT OF JAMMU AND KASHMIR
AT SRINAGAR
CPCR No.03/2012
ROBKAR
..... Petitioner(s)
Through: -
Mr Z. A. Shah, Senior Advocate with Mr A. Hanan, Advocate.
V/s
Prof. Abdul Gani Bhat
..... Respondent(s)
Through: -
None.
CORAM:
Hon'ble Mr Justice Ali Mohammad Magrey, Judge
Hon'ble Mr Justice Vinod Chatterji Koul, Judge
ORDER
15.02.2021 None appears for the respondent.
Registry to issue fresh notice to the respondent for his appearance in the matter.
List on 24th of March, 2021.
Meanwhile, Mr Z. A. Shah, the learned Senior Advocate, who has been requested by the Court to assist in the matter, submits that he be excused from assisting the Court in the matter for personal reasons.
We order accordingly.
Registry to delete the name of Mr Z. A. Shah, the learned Senior Counsel, from the Cause List qua the instant matter.
(Vinod Chatterji Koul) (Ali Mohammad Magrey)
Judge Judge
SRINAGAR
February 15th, 2021
"TAHIR"
TAHIR MANZOOR BHAT
2021.02.15 17:25
I attest to the accuracy and
integrity of this document