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State of Telangana - Section

Section 28 in Telangana Irrigation Utilisation and Command Area Development Act, 1984

28. Power to select financing agency.

- Any land-holder included in the scheme for systematic land development may apply to a financing agency selected by the Credit Officer to provide credit facility to the land holder and the said financing agency may advance loans to the land-holder through the Command Area Development Authority or its nominee for executing the scheme for systematic land development.