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[Cites 0, Cited by 0] [Section 252] [Entire Act]

Bengal Presidency - Subsection

Section 252(b) in Police Regulations, Bengal , 1943

(b)The warning shall be issued in duplicate, and the signature or left thumb impression of the person to whom it is issued shall be obtained on the duplicate copy in the presence of reliable witnesses, whose names and addresses should be noted. The exact date and hour of service shall be noted on the duplicate copy which should then be pasted on to the office copy.