Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Maharashtra - Section Section 56P in The Maharashtra Public Trusts Act, 1950 56P. Power of State Government to issue directions.–– The State Government may, from time to time, for the better management or administration of any endowment issue directions to a committee.
