Section 6(1)(vi) in Rajasthan Animals and Birds Sacrifice (Prohibition) Act, 1975
(vi)the amount due from consumers in respect of every hire-purchase agreement referred to in clause (ii) of sub-section (1) of section 7 less a sum which bears to the difference between the total amount of the installments and the original cost of the material or equipment, the same proportion as the amount due bears to the total amount of the installments;