Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 15] [Entire Act]

Union of India - Subsection

Section 15(2) in The Governors (Allowances and Privileges) Rules, 1987

(2)Notwithstanding such repeal, anything done or any action taken under the orders so repealed shall be deemed to have been done or taken under the corresponding provisions of these rules.[Schedule - I] [Substituted by Notification No. G.S.R. 486(E), dated 24.5.2018 (w.e.f. 30.3.1987).][See sub-rule (1) of rule 3][Official residence(s) of the Governors and maximum amount admissible for renewal of their furnishings]
Sl. No. Name of the State Official residence(s) Maximum allowance for renewal of furnishing(in rupees)
  (1) (2) (3)
1. [Andhra Pradesh and Telangana] [Substituted 'Andhra Pradesh' by Notification No. G.S.R. 546(E), dated 12.6.2018 (w.e.f 30.3.1987).] The Government House at Hyderabad 600000
2. Arunachal Pradesh The Government House at Itanagar 1000000
3. Assam The Government House at Guwahati 600000
4. Bihar The Government House at Patna 6200000
5. Chhattisgarh The Government House at Raipur 806000
6. Goa The Government House at Daunapaula, Panaji 800000
7. Gujarat The Government House at Gandhinagar andRajbhawan Annexe, Ahemdabad 1500000
8. Haryana The Government House at Chandigarh 1000000
9. Himachal Pradesh The Government House at Shimla 450000
10. Jharkhand The Government House at Ranchi 725000
11. Karnataka The Government House at Bangalore 650000
12. Kerala The Government House at Thiruvanthpuram 400000
13. Madhya Pradesh The Government House at Bhopal and Panchmarhi 750000
14. Maharashtra The Government House at Mumbai, Ganeshkind(Pune) and Nagpur 2670000
15. Manipur The Government House at Imphal 575000
16. Meghalaya The Government House at Shilong 800000
17. Mizoram The Government House at Aizwal 680000
18. Nagaland The Government House at Kohima 800000
19. Odisha The Government House at Bhubaneswar 950000
20. Punjab The Government House at Chandigarh 900000
21. Rajasthan The Government House at Jaipur and Mount Abu 100000
22. Sikkim The Government House at Gangtok 385000
23. Tamil Nadu The Government House at Guindy and Ootacamund 750000
24. Tripura The Government House at Agartala 450000
25. Uttarakhand The Government House at Dehradun and Nainital 650000
26. Uttar Pradesh The Government House at Lucknow 1000000
27. West Bengal The Government House at Kolkata and Darjeeling 800000
[Schedule-II] [Substituted by Notification No. G.S.R. 486(E), dated 24.5.2018 (w.e.f. 30.3.1987).][See sub- rule (2) of rule 6][Allowances of Governors in respect of certain matters (in rupees)]
Sl. No. Name of the State Hospitality Expenses Entertainment Expenses Office Expenses Maintenance and repairs of furnishings ofofficial residence Contract Allowances Tour Expenses Total (maximum amount)
  (1) (2) (3) (4) (5) (6) (7) (8)
1. [Andhra Pradesh and Telangana] [Substituted 'Andhra Pradesh' by Notification No. G.S.R. 546(E), dated 12.6.2018 (w.e.f 30.3.1987).] 500000 200000 800000 300000 1500000 2000000 5300000
2. Arunachal Pradesh 300000 200000 600000 300000 800000 3200000 5400000
3. Assam 150000 75000 400000 200000 500000 1500000 2825000
4. Bihar 1600000 100000 5000000 1500000 1000000 7000000 16200000
5. Chhattisgarh 201000 67000 403000 201000 672000 2016000 3560000
6. Goa 150000 75000 500000 275000 675000 2000000 3675000
7. Gujarat 1500000 200000 800000 300000 1200000 1500000 5500000
8. Haryana 400000 150000 800000 300000 1800000 2000000 5450000
9. Himachal Pradesh 800000 60000 500000 350000 1000000 1200000 3910000
10. Jharkhand 217500 72500 435000 217500 725000 2175000 3842500
11. Karnataka 800000 500000 1000000 250000 2500000 5000000 10050000
12. Kerala 200000 70000 400000 200000 1000000 1300000 3170000
13. Madhya Pradesh 437500 93750 625000 375000 1812500 1500000 4843750
14. Maharashtra 2500000 150000 1800000 1000000 3700000 2300000 11450000
15. Manipur 200000 100000 575000 115000 500000 1750000 3240000
16. Meghalaya 700000 50000 450000 210000 675000 2100000 4185000
17. Mizoram 250000 100000 375000 200000 560000 1875000 3360000
18. Nagaland 300000 100000 400000 200000 700000 3000000 4700000
19. Odisha 500000 100000 550000 340000 820000 1500000 3810000
20. Punjab 400000 130000 600000 400000 1000000 1200000 3730000
21. Rajasthan 2000000 1100000 2600000 100000 1000000 2500000 9300000
22. Sikkim 110000 27500 275000 110000 440000 2500000 3462500
23. Tamil Nadu 5000000 100000 1500000 1000000 4000000 5000000 16600000
24. Tripura 350000 25000 250000 100000 400000 1500000 2625000
25. Uttrakhand 800000 50000 400000 350000 900000 1100000 3600000
26. Uttar Pradesh 800000 800000 600000 300000 1500000 2600000 6600000
27. West Bengal 1200000 70000 1000000 350000 6000000 9500000 18120000
[Schedule-III] [Substituted by Notification No. G.S.R. 486(E), dated 24.5.2018 (w.e.f. 30.3.1987).][See rule- 7][Allowances for the maintenance of official residence (in rupees)]
Sl. No. Name of the State Repairs Gardens Electricity Water Improvement Total (maximum amount)
  (1) (2) (3) (4) (5) (6) (7)
1. [Andhra Pradesh and Telangana] [Substituted 'Andhra Pradesh' by Notification No. G.S.R. 546(E), dated 12.6.2018 (w.e.f 30.3.1987).] 610000 300000 550000 150000 220000 1830000
2. Arunachal Pradesh 1000000 800000 700000 75000 500000 3075000
3. Assam 660000 400000 400000 100000 120000 1680000
4. Bihar 700000 6000000 500000 220000 600000 8020000
5. Chhattisgarh 887000 538000 538000 101000 161000 2225000
6. Goa 1050000 600000 800000 200000 200000 2850000
7. Gujarat 600000 400000 400000 200000 400000 2000000
8. Haryana 450000 600000 600000 300000 210000 2160000
9. Himachal Pradesh 500000 400000 900000 150000 100000 2050000
10. Jharkhand 957000 580000 580000 108750 174000 2399750
11. Karnataka 760000 1200000 700000 400000 760000 3820000
12. Kerala 650000 350000 400000 200000 500000 2100000
13. Madhya Pradesh 837500 937500 375000 62500 300000 2512500
14. Maharashtra 8200000 1300000 4500000 1500000 2500000 18000000
15. Manipur 759000 402500 460000 86250 138000 1845750
16. Meghalaya 1584000 700000 800000 105000 250000 3439000
17. Mizoram 725000 440000 1000000 275000 150000 2590000
18. Nagaland 1000000 400000 800000 100000 300000 2600000
19. Odisha 535000 340000 550000 135000 135000 1695000
20. Punjab 600000 600000 600000 300000 300000 2400000
21. Rajasthan 10000 500000 6500000 300000 10000 7320000
22. Sikkim 726000 330000 440000 110000 132000 1738000
23. Tamil Nadu 10000000 2000000 7000000 6000000 40000000 65000000
24. Tripura 660000 300000 400000 100000 120000 1580000
25. Uttrakhand 380000 1800000 400000 150000 100000 2830000
26. Uttar Pradesh 25000000 2800000 7000000 40000 500000 35340000
27. West Bengal 3631500 1000000 550000 1825000 200000 7206500