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Karnataka High Court

A D Hosmani S/O Dundappa vs The Karnataka Handloom Development ... on 4 June, 2012

Bench: K.Bhakthavatsala, B.Sreenivase Gowda

                                                              \\ .\ (S




                       IN THE HIGH COURT OF KARNATAKA
                          CIRCUIT BENCH AT DHARWAD

                  DATED THIS THE       4TH   DAY OF JUNE, 2012

                                      PRESENT

            THE HON'BLE DR. JUSTICE K. BHAKTHAVATSA
                                                    LA

                                       AND

             THE HON'BLE JUSTICE BSREENIVASE GOWDA

                       WRIT APPEAL NO. 6372j2010JSDEI

 BETWEEN:

Mt AD. I-1esman.
Aged ibout 40 ears
S 'o Dundappa. Working as
Project Cum Qualit. Control inspector
Phe Karnataka Hand Loom D elopmeni
corporation Ltd lumminakatte, Sub( enter
T mrnnikatte hS 1 110 Ranebt naur faiuk
Haeri Di'arnt
                                                            APPEL LANT
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AND:

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                                                       RESPONDENT




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     TIllS CRIMIN4L APPE4L IS FILED 1. S I OF THE
KARNAI KA HIGh COURT ACT PRAING TO SFT ASIDE 11W
ORDER PASSED IN W P.NO 46 '82 200 DAFUD. 12 8 2010
BY 11W LEARNF 1) SINGLE 11.. DOE 4ND 411 OW TIfF 4PPF U
AND WRIT PFT11IONFIIDBY I'HFAPPFIIAVI

    THIS PEIITION COMING ON FOR HF 4RflG EllIS DAI,
4 (.01. RI MADE IHI FOLL0WIM
rHF

                           JUDGMENT

There is no repr' sentation fox the parties Appeal is dismissed for non prc se c ution