Karnataka High Court
A D Hosmani S/O Dundappa vs The Karnataka Handloom Development ... on 4 June, 2012
Bench: K.Bhakthavatsala, B.Sreenivase Gowda
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IN THE HIGH COURT OF KARNATAKA
CIRCUIT BENCH AT DHARWAD
DATED THIS THE 4TH DAY OF JUNE, 2012
PRESENT
THE HON'BLE DR. JUSTICE K. BHAKTHAVATSA
LA
AND
THE HON'BLE JUSTICE BSREENIVASE GOWDA
WRIT APPEAL NO. 6372j2010JSDEI
BETWEEN:
Mt AD. I-1esman.
Aged ibout 40 ears
S 'o Dundappa. Working as
Project Cum Qualit. Control inspector
Phe Karnataka Hand Loom D elopmeni
corporation Ltd lumminakatte, Sub( enter
T mrnnikatte hS 1 110 Ranebt naur faiuk
Haeri Di'arnt
APPEL LANT
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RESPONDENT
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TIllS CRIMIN4L APPE4L IS FILED 1. S I OF THE
KARNAI KA HIGh COURT ACT PRAING TO SFT ASIDE 11W
ORDER PASSED IN W P.NO 46 '82 200 DAFUD. 12 8 2010
BY 11W LEARNF 1) SINGLE 11.. DOE 4ND 411 OW TIfF 4PPF U
AND WRIT PFT11IONFIIDBY I'HFAPPFIIAVI
THIS PEIITION COMING ON FOR HF 4RflG EllIS DAI,
4 (.01. RI MADE IHI FOLL0WIM
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JUDGMENT
There is no repr' sentation fox the parties Appeal is dismissed for non prc se c ution