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State of Karnataka - Section

Section 27 in Rajiv Gandhi University of Health Sciences Act, 1994

27. The Planning Board.

(1)The Planning Board shall be the principal planning body of the University and shall be responsible for monitoring the development of the University on the lines indicated in accordance with the objects of the University.
(2)The constitution of the planning board and its powers and functions shall be such as may be prescribed by the Statutes.