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[Cites 0, Cited by 0] [Section 28] [Entire Act]

State of Rajasthan - Subsection

Section 28(9) in The Rajasthan Municipalities Accounts Rules, 1963

(9)The pound accounts, shall be examined at the pound at least once a month by the Executive Officer. He shall check the totals of the money columns in the pound register and see that the progressive totals of the receipts have been correctly entered in the release pass books (sums on account of sales of impounded cattle sold being also included) and that the amounts shown as received on behalf of the Board agrees with the total of the amount remitted to the Municipal office (as shown by the challans) and the cash in the hand of the pound keeper.Miscellaneous Demand