Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 15] [Entire Act] State of Odisha - Subsection Section 15(1) in The Orissa State Tax on Professions, Trades, Callings and Employment Rules, 2000 (1)The notice under Sub-section (5) and (6) of Section 6 shall be in Form VII and the notice under Sub-section (3) of Section 7 shall be in Form VIII.
