Section 2(5) in Telangana Public Employment (Regulation of Age of Superannuation) Act, 1984
(5)"Last Grade Service" means the service constituted by the [Telangana] [Substituted by G.O.Ms.No.45, Law (F) Department, dated 01.06.2016.] Last Grade Service Rules, 1961 and includes the posts and services specified in subsidiary definition (iii) under rule 9 of the Fundamental Rules ; and also includes the services which are treated as 'inferior' under Hyderabad Civil Services Rules;
