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NCT Delhi - Section

Section 142 in Delhi Prisons (Inspection, Meetings and Duties of Officers) Rules, 1988

142. Officers to ascertain & perform their duties efficiently.

- It shall be the duty of-every "subordinate officer to make himself thoroughly acquainted with the duties of his office and the law, rules and regulations for the time being in force relating thereto, and to discharge his duties with real, efficiency, honesty, alacrity and v-regularity. Lack of knowledge of rules and orders or law shall not he excused.'