Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Uttar Pradesh - Subsection

Section 4(c) in The U.P. Government Servants (Employment Leave) Rules, 2003

(c)Technical Education Department (Teaching Staff, Library Staff and Laboratory Staff).