Section 1 in Chhattisgarh Minor Mineral Rules, 2015
1. Short title, extent and commencement.
(1)These rules may be called the Chhattisgarh Minor Mineral Rules, 2015.(2)These rules shall apply to the grant and regulation of Quarry Leases and other mineral concessions in respect of Minor Minerals and for purposes connected therewith in the State of Chhattisgarh only.(3)These rules shall come into force from the date of its publication in the Official Gazette.
