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[Cites 0, Cited by 0] [Section 9(13)] [Section 9] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 9(13)(c) in Securities and Exchange Board of India (Real Estate Investment Trusts) Regulations, 2014

(c)the previous manager shall continue to act as such at the discretion of trustee till such time as new manager is appointed;