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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Tamilnadu - Subsection

Section 3(2) in Tamil Nadu Hostels and Homes for Women and Children (Regulation) Rules, 2015

(2)Every application for licence shall be accompanied by a fee of Rs. 3,000/- (Rupees three thousand only) in Banker's Cheque or.Demand Draft drawn in favour of the Collector.