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[Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act]

State of Karnataka - Subsection

Section 3(1)(a2) in The Karnataka Professional Education Institutions (Regulation of Admission and Determination of Fee) Act, 2006

(a2)Vice Chancellor of either Rajiv Gandhi University of Health Sciences or Vishveshwaraiah Technological University, nominated by the State Government - Member