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[Cites 0, Cited by 0] [Section 55] [Entire Act]

State of Punjab - Subsection

Section 55(3) in The Punjab Municipal Act, 1999

(3)Notwithstanding anything contained in sub-section (1) and sub-section (2), a Municipality constituted upon the dissolution of a Municipality before the expiration of its duration, shall continue only for the remainder of the period for which the dissolved Municipality would have continued under sub- section (1), had it had not been so dissolved.