Madhya Pradesh High Court
Asharam & Ors vs Harinarayan & Ors on 26 February, 2018
THE HIGH COURT OF MADHYA PRADESH FA-113-2002 (ASHARAM & ORS Vs HARINARAYAN & ORS) 1 Jabalpur, Dated : 26-02-2018 None for the appellants, even in the second round. In absence of learned counsel for the appellants, matter is adjourned.
List the matter after two weeks.
e sh (RAJEEV KUMAR DUBEY) ad JUDGE Digitally signed by RANJEET Pr a AHIRWAL Date: 2018.02.26 16:46:25 +05'30' hy (ra) ad M of rt ou C h ig H