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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Bihar - Subsection

Section 5(4) in The Bihar High Schools (Control and Regulation of Administration) Act, 1960

(4)Where a Managing Committee is dissolved under sub-section (2), a new Managing Committee shall be constituted in accordance with the Rules made in this behalf within one year of such dislloution.