Section 138(2)(i) in The Motor Vehicles Act, 1988

[Cites 0, Cited by 2] [Section 138(2)] [Section 138] [Entire Act]

Union of India - Subsection

Section 138(2)(i) in The Motor Vehicles Act, 1988

(i)generally, the prevention of danger, injury or annoyance to the public or any person, or of danger or injury to property or of obstruction to traffic; and

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Union of India - Subsection

Section 138(2)(i) in The Motor Vehicles Act, 1988