Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 168] [Entire Act] State of Punjab - Subsection Section 168(v) in The Punjab Motor Vehicles Rules, 1989 (v)have the driver's seat at least 100 milimetres of clearance from the front panel of the body and a wind screen shall be provided for the driver;
