Karnataka High Court
The Managing Director vs Laxman Basavant Bugadikatti on 5 March, 2012
Author: N.K.Patil
Bench: N.K.Patil
1
\ HF- rIkrT a PT "F \ RNtAKA
•r swcc. 41 tVt* i' --
"
J' )Tf ','T -i M. (i-I
E3KFURE
F' s II
of 2jfl I (LAX
'1W N
t C McflcWli• I)iic tar.
Karnatthw \ecrclv.'ti Nigen L.
T3aflgaiin'. Through Iflb
°cu eF inc KN
B' )t --
I d.a. )m. q: I Ick'
Appdfl€'ni
3S M Ear '4
Ljfl..flBd%c,, j?)1 !3içara.lti
3 diii lii
I 1
rrt "p. ICCr%. 4 ;qp
' •tru
.1.
I'
! r
I I
n- ' .
._ I -
a •-t ' -- !' • ' .e 1:. ft.
) CC CO CD i CL CL Z CD-
2 CD r CC CD
-- CC CC --
CD
.cr 2 CD CL 1
CC CD CC 7-CC CC CC CL CC n
C) CD CD
zCC
= CC r± CD C> CC $ CDCC CCCL
CC C 2 C)-4J
CD - 2 CO))
.
j CC CD
CD j
rt -- CC CD CX) CL CDt; (DCD
CL
-"
CC C> --
CD CC
- CO r CC CC ) ÷ CL CCI
p = CD - e CC C> CL>
- CC CC n --
-- CD CD -- en CD en
-- CD
CO t) --CD
CD - frj
CC CC CD P CC ' CL CD CD C CO -- o CC
1
en -- --
' > .-- CD C)
j CD
CLC$ 25 CLa93 CL
CCn
CO rt >
9 U
CL CD - CC B 2. CC -- CD C)
i CL CC
r AN C) r+
C> C) CD
C> C> CO
= - CC
C> CD CD
-- CD j)rj
--, C)) CD CC CL C> L -- b
CC II CC CC CL .2.
9-i CC
CL CO
CL CC CD CO
CCCDCCD
C) p-en --t CD --
gj C> --
CC CD
CC) - CC CD
CC CD -- CL Ci o PC P
C> CO rf ) CC ren CC o CC.
0
9CC CO
9 $ C> = E CL
= CD CO ..
C -i CC CD-
$CD 9cC
-1 CC CO CC CL
a B 3CC CL
CDCCXCCC9CD a 9l<-a C> CD CD CL -" CC 2.
C> p CO CC CL r-- CD CC -- -- CL CD CC CD CL --
CD
COZZ - C> CCB $9 C
9 CC Ci --. j C)
C)C -C rt
C> .
CD --. . --
,- CC)
C> CC' CC CC CC = -- 9 CD
CL = --.
CC CD CD CD CC- Cr CO --
r+ CD CD CC CC CL
Cn itt i .tl-mi 1 t'. 1 U
nut t'lrc w 'c ks rt'r lie 'an af
i-ac ipt of i. o. ci t'ii udgmc r I I' s'i -ic viscci or
i a" s
Lrcr j a a 'efr ru fils
ren orri I tti •ini
J1Lgrc1ta1cabr,_i%cl 'c
inc.! r mitt
The coin. Ice. if tnt pad ir tie tye o awu i of
apøeal . the aop€Ilaht is also dte ttd t) b !Kndc .I
to them for ith
-V."