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[Cites 0, Cited by 2] [Entire Act]

State of Bihar - Section

Section 21 in Bihar Private Universities Act, 2013

21. Authorities of the University.

- The following shall be the authorities of the University, namely:-
(1)the Governing Body;
(2)the Board of Management;
(3)the Academic Council;
(4)such other authorities as may be declared by the Statutes to be the authorities of the University.