Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 18 in The Cotton Textiles (Control) Order, 1948 18. * * * *] [Clauses 17 and 18 is omitted by No. 9(4) Tex/1/49, dated 22 September, 1949.]
