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[Cites 0, Cited by 0] [Section 37] [Entire Act]

Union of India - Subsection

Section 37(1) in The National Institute of Mental Health and Neuro-Sciences, Bangalore Regulations, 2013

(1)Temporary and permanent employees of the Institute shall be entitled to such leave and leave salary as are admissible to the corresponding categories of the Central Government servants under the Central Civil Services (Leave) Rules, 1972:Provided that for the purpose of the said Central Civil Services (Leave) Rules, 1972, the following categories of teaching staff shall be treated as serving in the Vacation Department, namely:-
(a)Senior Professor;
(b)Professor;
(c)Additional Professor;
(d)Associate Professor;
(e)Assistant Professor;
(f)Professor cum Principal (College of Nursing);
(g)Reader or Associate Professor (College of Nursing);
(h)Lecturers (College of Nursing).