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State of Uttar Pradesh - Section

Section 17 in The U.P. Secondary Education Services Selection Board (Procedure and Conduct of Business) First Regulations, 1998

17. Secrecy of Board proceeding and decisions.

(1)All proceedings and decisions of the Board shall, unless directed otherwise, be secret.
(2)Except the paper or information regarding quality points of candidates and panels of experts, any member may call for any file, paper or information from the office through the Secretary.